Himachal Pradesh High Court
Pavinder Kumar vs . Jagdish Singh & Ors. on 4 March, 2022
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Pavinder Kumar Vs. Jagdish Singh & Ors.
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RSA No. 101/201204.03.2022 Present: Mr. Dheeraj K. Vashisht, Advocate, for the appellant.
Ms. Amita Chandel, Advocate, vice Ms. Rachna Kuthiala, Advocate, for respondents No.1 to 4.
CMP(M) Nos. 1226 & 1227 of 2021 Issue notice to the proposed legal representatives of respondent No.16 as mentioned in para-2 of CMP(M) No.1226/2021, returnable within four weeks, on taking steps within a week.
In the meanwhile, reply to the application be also filed by the appearing respondents/non-applicants.
CMP No.15323/2021 Reply to the application, as prayed for, be filed within four weeks. List thereafter.
( Jyotsna Rewal Dua ) Judge 04th March, 2022(Rohit) ::: Downloaded on - 04/03/2022 20:20:11 :::CIS