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[Cites 0, Cited by 0] [Section 16(3)] [Section 16] [Entire Act]

State of Madhya Pradesh - Subsection

Section 16(3)(a) in The M.P. Foreigners (Arrest and Conditions of Detention or Confinement) Order, 1974

(a)Any postal article containing the newspaper or periodical shall first be opened by the Superintendent or a person appointed by him for the purpose.