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[Cites 0, Cited by 0] [Section 102A(2)] [Section 102A] [Entire Act]

State of Kerala - Subsection

Section 102A(2)(b) in Kerala Factories Rules, 1957

(b)The creche building shall have,
(i)A suitable wash room for washing of the children and their clothing.
(ii)Adequate supply of soap and clean clothes and towels; and
(iii)Adequate number of female attendants who are provided with suitable clean clothes for use while on duty to look after the children in the creche.