Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Maharashtra - Subsection Section 8(5) in The Maharashtra Employees Of Private Schools (Conditions Of Service) Regulations Act, 1977 (5)The remuneration and other conditions of service of the Presiding Officer shall be determined by the State Government.
