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[Cites 0, Cited by 0] [Section 57(1)] [Section 57] [Entire Act]

State of Chattisgarh - Subsection

Section 57(1)(a) in The Chhattisgarh Co-Operative Societies Act, 1960

(a)the records, registers or the books of accounts of society are likely to be tampered with or destroyed and the funds and property of a society are likely to be misappropriated or misapplied, or