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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(b) in U.P. Kshettra Panchayats (Supervision of Activities of Gram Sabhas) Rules, 1963

(b)call for any record, register or other documents in the possession or under the control of a [Gram Panchayat] [Substituted by U.P. Act No. 9 of 1994.] or its Secretary;