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[Cites 0, Cited by 0] [Section 12(3)] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(3)(a) in The Orissa Merged Territories (Village Offices Abolition) Rules, 1963

(a)point out to him boundaries of the lands in respect of which they are entitled to a settlement under this Chapter; and