Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 57 in The Lokpal And Lokayuktas Act, 2013 57. Provisions of this Act to be in addition of other laws.— The provisions of this Act shall be in addition to, and not in derogation of, any other law for the time being in force.
