Himachal Pradesh High Court
Trilochan Singh vs . State Of H.P. & Ors. on 12 September, 2022
Bench: Sabina, Sushil Kukreja
Trilochan Singh vs. State of H.P. & Ors.
CWPOA No.4200 of 2020 .
12.09.2022 Present: Mr. Rohit, Advocate on behalf of Mr. Sat Prakash, Advocate, for the petitioner.
Mr. Ashwani K. Sharma, Additional Advocate General, for the respondents/State.
Learned counsel for the petitioner submits that the petitioner has died, and requests for an adjournment to enable him to bring on record the legal representative(s) of the petitioner.
List after four weeks.
( Sabina ) Judge ( Sushil Kukreja ) September 12, 2022 (KS) Judge ::: Downloaded on - 12/09/2022 20:06:02 :::CIS