Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Telangana - Subsection Section 2(2) in Telangana Land Revenue Act, 1317 F. (2)"number" means a portion of land the area and other particulars of which are separately entered with a number in the village records and shall include a "Pote-number", if any, in a number;
