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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Sikkim - Subsection

Section 43(1) in The Sikkim Prisons Act, 2007

(1)Education is vital for the overall development of prisoners. Through education their outlook, habits and total perspective of life can be changed. Education of prisoners benefits the society as well as it leads to their rehabilitation and self-sufficiency. Education reduces the tendency to crime. This would mean less crime, fewer victims, fewer prisoners, more socially productive people, and less expenditure on criminal justice and law enforcement.