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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Uttarakhand - Subsection

Section 47(4) in Swami Rama Himalayan University Act, 2012

(4)A copy of the annual accounts and the balance sheet together with the audit report shall be submitted to the Board of Governors well before 31st December following closing of the financial year on 31st March every year.