Section 3(8)(h) in The General Grading and Marking Rules, 1988

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Union of India - Subsection

Section 3(8)(h) in The General Grading and Marking Rules, 1988

(h)that the authorised packer shall be responsible if any person representing the firm indulges in any malpractices or obstructs the authorised officer in discharge of his official duties; and

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Union of India - Subsection

Section 3(8)(h) in The General Grading and Marking Rules, 1988