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[Cites 0, Cited by 0] [Section 22(18)] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(18)(b) in All India Services (Death-Cum-Retirement Benefits) Rules, 1958

(b)The member of service shall communicate to the Head of Office any subsequent change in the size of his family, including the fact of marriage of his child.