Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of West Bengal - Subsection

Section 12(10) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(10)After attending the emergency call of the indoor patients and doing thorough assessment, RMO shall either administer treatment as per the treatment plan or shall consult the Primary Consultant of that patient or may call for the attendance of that Consultant.