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Union of India - Section

Section 40 in The Indian Port Health Rules, 1955

40.

A person on an international voyage, who has left a typhus infected area within the previous fourteen days or a relapsing fever infected area within the previous eight days, may if the Health Officer considers it necessary be disinsected and put under surveillance for a period of not more than fourteen days in the case of typhus and not more than eight days in the case of relapsing fever, reckoned from the date of disinsecting. The clothes which such person is wearing, his baggage and any other article which, in the opinion of the Health Officer, is likely to spread typhus or relapsing fever may be disinsected and, if necessary disinfected.