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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Telangana - Subsection

Section 10(1)(b) in Telangana Vaidya Vidhana Parishad Act, 1986

(b)all money received by or on behalf of the Commissionerate under the provisions of this Act or any other law for the time being in force, or under any other contract;