Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 27 in The U.P. Shri Badrinath Temples Rules, 1940

27. Power to waive the conditions.

- Subject to the approval of the Government, the Committee may in any special case wave one or more of the qualifications specified in clauses (d) to (e) of Rule 25, or of the disqualifications specified in Rule 26.