Section 48B in The Government Of Union Territories Act, 1963
48B. Form of accounts of the Union territory
.- The accounts of the Union territory shall be kept in such form as the Administrator may, after obtaining advice of the Comptroller and Auditor-General of India and with the approval of the President, prescribed by rules.] [Inserted by Act 38 of 2001 (w.e.f. 6.9.2001) ]
