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Union of India - Section

Section 6 in The Delimitation Act, 1972

6. Casual Vacancies.

If owing to death or resignation the office of the Chairman or of a member or of an associate member falls vacant, it shall be filled as soon as may be practicable by the Central Government or the Speaker concerned under and in accordance with the provisions of section 3, or, as the case may be, of section 5.