Section 12(2) in THE NATIONAL COMMISSION FOR ALLIED AND HEALTHCARE PROFESSIONS ACT, 2021
(2)The Advisory Council shall consist of the following persons, namely:—(i)Chairperson of the Commission--Chairperson;(ii)all Members of the Commission--ex officio member;(iii)Principal Secretary dealing with medical education or his nominee from each State--member;(iv)Chairperson of the State Council--member; and(v)Principal Secretary dealing with medical education or his nominee representing each Union territory--member.
