Calcutta High Court (Appellete Side)
Akd Smt. Bhakti Bala Debya vs Smt. Sitalabala Debya on 10 December, 2020
Author: Harish Tandon
Bench: Harish Tandon
25 10.12.2020 S.A. 234 of 2011
D/L
Ct. No. 02
(Via Video Conference)
akd Smt. Bhakti Bala Debya
Vs.
Smt. Sitalabala Debya
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The learned Advocate on record of the appellant has since been elevated to the Bench, office is directed to issue Administrative Notice to the appellant immediately.
The matter may be placed two weeks after the reopening of this Court following Christmas vacation under Order XLI Rule 11 of the Code of Civil Procedure.
(Harish Tandon, J.) (Kausik Chanda, J.)