Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 2] [Entire Act] Constitution Subarticle Section 2(b) in THE CONSTITUTION (TWENTY-FIFTH AMENDMENT) ACT, 1971 (b)after clause (2A), the following clause shall be inserted, namely:-
