Supreme Court - Daily Orders
Satinder Singh Bhasin vs The State Of Uttar Pradesh on 22 April, 2022
Bench: A.M. Khanwilkar, Abhay S. Oka
1
ITEM NO.47+49+52+54+55 COURT NO.3 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Criminal) No(s). 197/2021
SATINDER SINGH BHASIN Petitioner(s)
VERSUS
THE STATE OF UTTAR PRADESH & ANR. Respondent(s)
IA No. 71256/2021 - APPLICATION FOR PERMISSION
IA No. 98949/2021 - APPLICATION FOR PERMISSION
IA No. 26523/2022 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 15402/2022 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 74459/2021 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 71711/2021 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 62429/2021 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 69413/2021 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 76036/2021 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 62367/2021 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 74475/2021 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 60188/2021 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 63893/2021 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 60187/2021 - EXEMPTION FROM FILING O.T.
IA No. 62430/2021 - EXEMPTION FROM FILING O.T.
IA No. 62368/2021 - EXEMPTION FROM FILING O.T.
IA No. 69412/2021 - EXEMPTION FROM FILING O.T.
IA No. 63894/2021 - EXEMPTION FROM FILING O.T.
IA No. 74461/2021 - EXEMPTION FROM FILING O.T.
IA No. 76035/2021 - INTERVENTION/IMPLEADMENT
IA No. 63892/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 45016/2022 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 62427/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 69411/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 62365/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
WITH
Signature Not Verified
ITEM NO.47.1
Digitally signed by
NEETU KHAJURIA
Date: 2022.04.23
W.P.(Crl.) No. 242/2019 (X)
14:50:37 IST
Reason:
IA No. 14082/2020 - APPLICATION FOR PERMISSION
IA No. 13025/2022 - APPLICATION FOR PERMISSION
IA No. 14088/2020 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 100478/2020 - APPROPRIATE ORDERS/DIRECTIONS
2
IA No. 20837/2022 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 5554/2020 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 36195/2020 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 30065/2021 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 133636/2021 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 91855/2020 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 116365/2020 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 152922/2019 - CLARIFICATION/DIRECTION
IA No. 50797/2021 - CLARIFICATION/DIRECTION
IA No. 50793/2021 - CLARIFICATION/DIRECTION
IA No. 125014/2021 - CLARIFICATION/DIRECTION
IA No. 124952/2021 - CLARIFICATION/DIRECTION
IA No. 108299/2021 - CLARIFICATION/DIRECTION
IA No. 99514/2021 - CLARIFICATION/DIRECTION
IA No. 99401/2021 - CLARIFICATION/DIRECTION
IA No. 50798/2021 - CLARIFICATION/DIRECTION
IA No. 79149/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 133113/2021 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 125016/2021 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 133035/2021 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 63241/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 126155/2021 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 125858/2021 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 125856/2021 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 125850/2021 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 125078/2021 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 133330/2021 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 160735/2019 - EXEMPTION FROM FILING O.T.
IA No. 163627/2019 - EXEMPTION FROM FILING O.T.
IA No. 144891/2019 - EXEMPTION FROM FILING O.T.
IA No. 160705/2019 - EXEMPTION FROM FILING O.T.
IA No. 160564/2019 - EXEMPTION FROM FILING O.T.
IA No. 93431/2020 - EXEMPTION FROM FILING O.T.
IA No. 13338/2022 - EXEMPTION FROM FILING O.T.
IA No. 139596/2019 - EXEMPTION FROM FILING O.T.
IA No. 160148/2019 - EXEMPTION FROM FILING O.T.
IA No. 13033/2022 - EXEMPTION FROM FILING O.T.
IA No. 160131/2019 - EXEMPTION FROM FILING O.T.
IA No. 160063/2019 - EXEMPTION FROM FILING O.T.
IA No. 133019/2019 - EXEMPTION FROM FILING O.T.
IA No. 159897/2019 - EXEMPTION FROM FILING O.T.
IA No. 160754/2019 - EXEMPTION FROM FILING O.T.
IA No. 133613/2021 - EXEMPTION FROM FILING O.T.
IA No. 160750/2019 - EXEMPTION FROM FILING O.T.
IA No. 133013/2019 - INTERIM BAIL
IA No. 125076/2021 - INTERVENTION APPLICATION
IA No. 50642/2021 - INTERVENTION APPLICATION
IA No. 132535/2021 - INTERVENTION APPLICATION
IA No. 41112/2020 - INTERVENTION APPLICATION
IA No. 50535/2021 - INTERVENTION APPLICATION
IA No. 139593/2019 - INTERVENTION APPLICATION
IA No. 41107/2020 - INTERVENTION APPLICATION
IA No. 50525/2021 - INTERVENTION APPLICATION
3
IA No. 36046/2020 - INTERVENTION APPLICATION
IA No. 84967/2020 - INTERVENTION APPLICATION
IA No. 163086/2019 - INTERVENTION/IMPLEADMENT
IA No. 116358/2020 - INTERVENTION/IMPLEADMENT
IA No. 163073/2019 - INTERVENTION/IMPLEADMENT
IA No. 163116/2019 - INTERVENTION/IMPLEADMENT
IA No. 65299/2020 - INTERVENTION/IMPLEADMENT
IA No. 163047/2019 - INTERVENTION/IMPLEADMENT
IA No. 163111/2019 - INTERVENTION/IMPLEADMENT
IA No. 163041/2019 - INTERVENTION/IMPLEADMENT
IA No. 163108/2019 - INTERVENTION/IMPLEADMENT
IA No. 12436/2020 - INTERVENTION/IMPLEADMENT
IA No. 163036/2019 - INTERVENTION/IMPLEADMENT
IA No. 163102/2019 - INTERVENTION/IMPLEADMENT
IA No. 92596/2020 - INTERVENTION/IMPLEADMENT
IA No. 163023/2019 - INTERVENTION/IMPLEADMENT
IA No. 163100/2019 - INTERVENTION/IMPLEADMENT
IA No. 163098/2019 - INTERVENTION/IMPLEADMENT
IA No. 163094/2019 - INTERVENTION/IMPLEADMENT
IA No. 34631/2020 - INTERVENTION/IMPLEADMENT
IA No. 5940/2020 - MODIFICATION
IA No. 4634/2020 - MODIFICATION OF COURT ORDER
IA No. 154693/2019 - PERMISSION TO APPEAR AND ARGUE IN PERSON
IA No. 188240/2019 - PERMISSION TO APPEAR AND ARGUE IN PERSON
IA No. 34117/2020 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 144889/2019 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 93430/2020 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 134450/2019 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 92511/2020 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 4509/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 133016/2019 - PERMISSION TO FILE SYNOPSIS AND LIST OF DATES)
I.A. No.60660/2022- Application for appropriate
orders/directions
ITEM NO.47.2
Diary No(s). 2103/2021 (X)
IA No. 11432/2021 - EXEMPTION FROM FILING AFFIDAVIT)
ITEM NO.47.3
W.P.(Crl.) No. 292/2021 (X)
IA No. 37351/2022 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 16235/2022 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 79674/2021 - EX-PARTE STAY
IA No. 99391/2021 - EXEMPTION FROM FILING O.T.
IA No. 82920/2021 - EXEMPTION FROM FILING O.T.
IA No. 79676/2021 - EXEMPTION FROM FILING O.T.
4
IA No. 82918/2021 - INTERIM BAIL
IA No. 80500/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
ITEM NO.47.4
W.P.(Crl.) No. 452/2021 (X)
IA No. 140296/2021 - EXEMPTION FROM FILING O.T.
IA No. 13151/2022 - EXEMPTION FROM FILING O.T.
IA No. 9896/2022 - EXEMPTION FROM FILING O.T.
IA No. 9414/2022 - EXEMPTION FROM FILING O.T.
IA No. 4747/2022 - EXEMPTION FROM FILING O.T.
IA No. 9895/2022 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 153335/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 140298/2021 - PERMISSION TO FILE LENGTHY LIST OF DATES)
ITEM NO.47.5
SLP(Crl) No. 1816-1820/2022 (II)
IA No. 39986/2022 - MODIFICATION OF COURT ORDER)
Item No.49
W.P.(Crl) No. 91/2022
(FOR ADMISSION and IA No.34356/2022-EXEMPTION FROM FILING O.T.
Item No.52
W.P.(Crl) No(s). 114/2022
FOR ADMISSION and IA No.39769/2022-INTERIM BAIL and IA
No.39765/2022-EXEMPTION FROM FILING O.T. )
Item No.54
W.P.(Crl) No. 331/2020
IA No. 129904/2021 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 170041/2021 - INTERVENTION APPLICATION
IA No. 62825/2021 - INTERVENTION APPLICATION
IA No. 29310/2021 - INTERVENTION APPLICATION
IA No. 3250/2021 - INTERVENTION APPLICATION
IA No. 125264/2020 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Item No.54.1
W.P.(Crl.) No. 75/2020 (X)
IA No. 59475/2021 - GRANT OF BAIL)
IA No.9223/2022 - Grant of Bail
Item No.54.2
W.P.(Crl.) No. 384/2021 (X)
(FOR ADMISSION and IA No.115960/2021-EXEMPTION FROM FILING O.T.)
Item No.54.3
W.P.(Crl.) No. 476/2021 (X)
IA No. 45411/2022 - EXEMPTION FROM FILING AFFIDAVIT
5
IA No. 52005/2022 - EXEMPTION FROM FILING O.T.
IA No. 45408/2022 - GRANT OF BAIL
IA No. 148433/2021 - GRANT OF BAIL
IA No. 148432/2021 - STAY APPLICATION)
Item No.54.4
W.P.(Crl.) No. 533/2021 (X)
(FOR ADMISSION and IA No.167691/2021-EXEMPTION FROM FILING O.T.)
Item No.54.5
W.P.(Crl.) No. 28/2022 (X)
IA No. 11737/2022 - EXEMPTION FROM FILING O.T.
IA No. 11736/2022 - INTERIM BAIL)
Item No.54.6
W.P.(Crl.) No. 40/2022 (X)
(FOR ADMISSION and I.R. and IA No.15328/2022-STAY APPLICATION and
IA No.15329/2022-EXEMPTION FROM FILING O.T.)
Item No.55
W.P(Crl) No(s). 518/2021
IA No. 32154/2022 - APPLICATION FOR PERMISSION
IA No. 32145/2022 - EXEMPTION FROM FILING O.T.
IA No. 32150/2022 - GRANT OF BAIL
IA No. 32144/2022 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Item No.55.1
W.P.(Crl.) No. 522/2021 (X)
(FOR ADMISSION and IA No.161973/2021-EXEMPTION FROM FILING O.T.)
Item No.54.2
W.P.(Crl.) No. 59/2022 (X)
(FOR ADMISSION and I.R. and IA No.21562/2022-GRANT OF BAIL and IA
No.21563/2022-EXEMPTION FROM FILING O.T.)
Date : 22-04-2022 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE ABHAY S. OKA
For Parties Mr. Tushar Mehta, SG
Mr. K.M. Nataraj, ASG
Mr. Sreekumar C.N. Sr.Adv.
Mr. Anil Grover, Sr. AAG
Ms. Bansuri Swaraj, AAG
Ms. Manya Hasija, Adv.
Ms. Noopur Singhal, Adv.
Mr. Rahul Khurana, Adv.
Mr. Sanjay Kr. Visen, Adv.
Mr. Akash Singh, Adv.
Mr. Sharath Nambiar, Adv.
Mr. Mohd. Akhil, Adv.
6
Mr. Arvind Kumar Sharma, AOR
Mr. S.V. Raju, ASG
Mr. Vinod Diwakar, AAG
Mr. Jana Kalyan Das, Sr. Adv.
Mr. Garvesh Kabra, AOR
Mr. V.N. Dubey, Adv.
Mr. Dhawal Uniyal, Adv.
Ms. Aishwarya Bhati, ASG
Mr. B.K. Satija, Adv.
Mr. Ritwiz Rishabh, Adv.
Mr. Harish Pandey, Adv.
Mr. Raghav Sharma, Adv.
Mr. Nithin Chowdary Pavulari, Adv.
Mr. B.L.N. Shivani, Adv.
Mr. Gurmeet Singh Makker, AOR
Mr. Raj Bahadur Yadav, AOR
Mr. Shyam Divan, Sr. Adv.
Mr. Sunil Fernandes, AOR
Mr. Vishal Gosain, Adv.
Mr. Radrani Tyagi, Adv.
Mr. Praney Sharma, Adv.
Ms. Nupur Kumar, Adv.
Mr. Prastut Dalvi, Adv.
Mr. Shyam Divan, Sr. Adv.
Mr. Vivek Jain, AOR
Mr. Zulfiquar Memon, Adv.
Mr. Parvez Memon, Adv.
Mr. Mrinal Bharti, Adv.
Mr. Chirag Naik, Adv.
Mr. Nitin Sharma, Adv.
Mr. Ravi Prakash Mehrotra, Sr. Adv.
Ms. Deepti R. Mehrotra, Adv.
Mr. Apoorv Srivastava, Adv.
Mr. Jogy Scaria, AOR
Ms. Anjana Prakash, Sr. Adv.
Mr. Anurag Kishore, AOR
Mr. Anuj Prakash, Adv.
Mr. Sidharth Dave, Sr. Adv.
Ms. Indira Bhakar, Adv.
Ms. Megha Karnwal, AOR
Ms. Vidhi Thaker, Adv.
Ms. Shagun Sahi, Adv.
*Mr. R. Basant, Sr. Adv.
Mr. Akshay Girish Ringe, AOR
7
*Mr. Sushil Kumar Jain, Sr. Adv.
Ms. Pratibha Jain, AOR
Dr. Vinod Kumar Tewari, AOR
Mr. Manoj K. Mishra, AOR
Mr. Umesh Dubey,Adv.
Mr. Alok pandey, Adv.
Mr. Prateek Som, Adv.
Dr. Bheem Pratap Singh, Adv.
Mr. Vishrov Mukherjee, Adv.
Mr. Viresh B. Saharya, AOR
Mr. Chirag M. Shroff, AOR
Mr. Amandeep Mehta, Adv.
Mr. Suryajyoti Singh Paul, Adv.
Ms. Divya Sharma, Adv.
Mr. Gopal Jha, AOR
Mr. Gopal Prasad, AOR
Ms. Shalya Agarwal, Adv.
Mr. Udit Bansal, Adv.
Mr. Divyank Tyagi, Adv.
Mr. Parijat Kishore, AOR
Mr. Prerna Singh, Adv.
Mr. Guntur Pramod Kumar, AOR
Mr. Arunabha Ganguli, Adv.
Mr. Anuj Kumar Sharma, Adv.
Mr. Prem Prakash, AOR
Mr. Sumeer Sodhi, AOR
Mr. Arjun Nanda, Adv.
Mr. Ravinder Kumar Yadav, AOR
Mr. Vinay Mohan Sharma, Adv.
Ms. Arti Anupriya, Adv.
Mr. Vineet Yadav, Adv.
Mr. Kartikey,Adv.
Mr. Raghav Anthwal, Adv.
Mr. Amir Yadav, Adv.
Ms. Shuchi Singh, Adv.
Mr. Jainendra Kumar, Adv.
Mr. Vivek Kumar Pandey,Adv.
Mr. Krishna Kant Dubey, Adv.
Mr. Rakesh Kumar Tewari, Adv.
Mr. Sanjay Kumar Dubey, AOR
8
Ms. Nidhi, AOR
Mr. Sarthak Arora, Adv.
Mr. Shree Pal Singh, AOR
M/S Lawfic, AOR
Mr. Gaurav Sharma, AOR
Mr. Prabhas Bajaj, Adv.
Mr. Dhawal Mohan, Adv.
Mr. Prateek Bhatia, Adv.
Mr. Avinash Sharma, AOR
Mr. Abhinav Jain, Adv.
Mr. Prakash Chandra Sharma, Adv.
Mr. Rajeev Singh, AOR
Mr. Manoj K. Mishra, AOR
Mr. Umesh Dubey, Adv.
Mr. Alok Pandey, Adv.
Mr. Prateek Som, Adv.
Dr. Bheem Pratap Singh, Adv.
Mr. Vishrov Mukherjee, Adv.
M/S. V. Maheshwari & Co., AOR
Mr. Sanjay Kumar Tyagi, AOR
Mr. Shree Prakash Sinha, Adv.
Mr. Rakesh Mishra, Adv.
Ms. Mohua Sinha, Adv.
Mr. Nawalendra Kumar, Adv.
Mr. Shekhar Kumar, AOR
Mr. Abhijit S. Kamble, Adv.
Mr. Hitesh Kumar Sharma, Adv.
Mr. S.K. Rajara, Adv.
Mr. Akhileshwar Jha, Adv.
Mr. E. Vinay Kumar, Adv.
Ms. Manju Jetley, AOR
Ms. Radhika Chaturvedi, Adv.
Mr. Hitesh Kumar Sharma, Adv.
Mr. Akhileshwar Jha, Adv.
Mr. E. Vinay Kumar, Adv.
Mr. Varun K.Chopra, Adv.
For M/S. VKC Law Offices, AOR
9
Dr. Monika Gusain, AOR
Mr. S. K. Verma, AOR
Mr. Vishal Prasad, AOR
Mr. Shekhar Kumar, AOR
Ms. Garima Bajaj, AOR
Mr. Raghvendra Mohan Bajaj, Adv.
Mr. Samar Singh Kachwaha, Adv.
Mr. Vivek Narayan Sharma, AOR
Mr. Mohit D. Ram, AOR
Mr. Satinder S. Gulati, Adv.
Mrs. Kamaldeep Gulati, AOR
Mr. Anish R. Shah, AOR
Mr. Krishnamohan K., AOR
Mr. Sriram Parakatt, Adv.
Mr. Vishnu Sankar, Adv.
Mr. Michael H. Rao, Adv.
Mr. Athul, Adv.
Mr. Shailendra Verma, Adv.
Mr. J.P. Pathak, Adv.
Mr. Kumar Mihir, AOR
Mr. Kanishk Chaudhary, Adv.
Mr. Shashank Singh, Adv.
Mr. Pushkin Chaudhary, Adv.
Mr. Madhav Saraswat, Adv.
Mr. Chitra Chaudhary, Adv.
Mr. Prashant Chaudhary, AOR
Mr. Himanshu Bhushan, AOR
Mr. M.C. Dhingra, Adv.
Mr. Govind Bhardwaj, Adv.
Mr. Pradeep Kumar Shukla, Adv.
Ms. P. Singh, Adv.
Mr. Gaurav Dhingra, AOR
Mr. Varinder Kumar Sharma, AOR
Mr. S. Sharma, Adv.
Ms. Parul Sharma, Adv.
Mr. Randhir Kumar Ojha, AOR
Mr. Kapil Sibal, Sr. Adv.
10
Mr. Vaibhav Sethi, Adv.
Mr. Faraz Maqbool, Adv.
Mr. Nizam Pasha, Adv.
Mr. C. George Thomas, AOR
Mr. Raj Singh Rana, Adv.
Mr. Pankaj Kumar Singh, Adv.
Mr. Vikas Gothwal, Adv.
Mr. Vishwa Pal Singh, AOR
Mr. S.Udaya Kumar Sagar, AOR
Mr. Sweena Nair, Adv.
Mr. P. Mohith Rao, Adv.
Dr. Monika Gusain, AOR
Mr. Bansuri Swaraj, AAG
Ms. Ana Upadhyay, Adv.
Ms. Manya Hasija, Adv.
Mr. Akash Singh, Adv.
Ms. Preeti Singh, Adv.
Mr. Sanjay Kumar Visen, AOR
Mr. Sachin Patil, AOR
Mr. Rahul Chitnis, Adv.
Mr. Aaditya Pandey, Adv.
Mr. Geo Joseph, Adv.
Ms. Shwetal Shepal, Adv.
Mr. Mahesh Kumar, Adv.
Mr. Nikhilesh Kumar, Adv.
Ms. Devika Khanna, Adv.
Mr. V.D. Khanna, Adv.
Mr. VMZ Chambers, AOR
Ms. Ankita Chaudhary, Dy.AG
Mr. Abhinav Shrivastava, Adv.
Mr. Sunny Choudhary, AOR
Mr. Rahul Kumar, Adv.
Ms. Kavita Bhardwaj, Adv.
Ms. Pragati Neekhra, AOR
Mr. Mahfooz Ahsan Nazki, AOR
Mr. Polanki Gowtham, Adv.
Mr. Shaik Mohamad Haneef, Adv.
Mr. T. Vijaya Bhaskar Reddy, Adv.
Mr. K.V. Girish Chowdary, Adv.
Ms. Rajeswari Mukherjee, Adv.
Ms. Garima Prashad, Sr. Adv./AAG
Ms. Ruchira Goel, AOR
Ms. Shreyase Agarwal, Adv.
11
Mr. Ramendra Mohan Patnaik, AOR
Mr. Anunabh Chowdhary, Sr. Adv.
Mr. Pragya Baghel, Adv.
Ms. Pallavi Langar, AOR
Mr. Abhishek Roy, Adv.
Mr. Akshat Singh, Adv.
Mr. Aditya Kumar, Adv.
Ms. Shelley Singh, Adv.
Mr. Gaurav Agrawal, AOR
Mr. Jatinder Kumar Bhatia, AOR
Ms. Jaspreet Gogia, AOR
Mr. Karan Thakur, Adv.
Mr. Sameer Singh, Adv.
Ms. Neelam Singh, Adv.
Mr. Vatsya Krishnaiya, Adv.
Mr. Vijay Kumar Singh, Adv.
Mr. Sahil Lochab, Adv.
Mr. Vivek Mishra, Adv.
Mr. Devendra Singh, AOR
Mr. Varun Thakur, Adv.
Ms. Shraddha Saran, Adv.
Mr. Anilendra Pandey, AOR
Mr. Arup Banerjee, AOR
Mr. Varinder Kumar Sharma, AOR
Mr. Shailender Sharma, Adv.
Ms. Parul Sharma, Adv.
Ms. Radkhika Chaturvedi, Adv.
Mr. Hitesh Kumar Sharma, Adv.
Mr. Akhileshwar Jha, Adv.
Mr. E. Vinay Kumar, Adv.
Mr. M.C. Dhingra, Adv.
Mr. Govind Bhardwaj, Adv.
Mr. Pradeep Kumar Shukla, Adv.
Ms. Paridi Singh, Adv.
Mr. Gaurav Dhingra, AOR
Mr. Ajay Pratap Singh, Adv.
Mr. R. Singh Bal, Adv.
Mr. Rishabh Shukla, Adv.
Ms. Manisha Ambwani, AOR
Mr. Garvesh Kabra, AOR
Mr. Satvik Mishra, Adv.
Mr. Vikas Bansal, Adv.
12
Mr. Surya Krishna, Adv.
Mrs. Pooja Kabra, Adv.
Ms. Aishwarya Bhati, ASG
Mr. Ritwiz Rishab, Adv.
Mr. Raghav Sharma, Adv.
Mr. Nithin Chowdary Pavuluri, Adv.
Mr. B.L.N. Shivani, Adv.
Ms. Ruchi Kohli, Adv.
Ms. Aakanksha Kaul, Adv.
Ms. Swarupama Chaturvedi, Adv.
Mr. Gurmeet Singh Makker, AOR
Mr. Amitabh Chaubey, AAG
Mr. Anand Shankar, AOR
Mrs. Jaspreet Gogia, AOR
Mr. Karanvir Gogia, Adv.
Ms. Shivangi Singhal, Adv.
UPON hearing the counsel the Court made the following
O R D E R
I.A. Nos.15402/2022 in W.P. (Crl.)No.197/2021 I.A. No.16235/2022 in W.P.(Crl.)No. 242/2019 Mr. Shyam Divan, learned senior counsel appearing for the petitioner(s) (Satinder Singh Bhasin and Dinesh Pandey) at the outset pointed out that the Magistrate dealing with the case related to Bike-Bot Scheme has opined that the statements of co-accused recorded in the case, naming the petitioners as collaborators, are fabricated by the Investigating Officer. If that decision of the Magistrate is allowed to become final, the petitioner(s) may be justified in asking for quashing of F.I.Rs against them in Bike-Bot case. 13
Mr. S.V. Raju, learned Additional Solicitor General, submits that the order passed by the Magistrate is, obviously, as recent as 29.03.2022, with which he is not conversant. He prays for time to take instructions including as to whether the Department intends to assail that order before the appropriate Forum.
List Writ Petition (Crl.) Nos. 197/2021 and 242 of 2019 on 12th May, 2022.
I.A. No.60660/2022 in W.P.(Crl.) No.242/2019 List this application on 12th May, 2022. In the meantime, learned counsel appearing for the Uttar Pradesh State Industrial Development Authority (UPSIDA) and State of Uttar Pradesh to take instructions.
SLP(Crl.) Nos.1816-1820/2022 As prayed, petitioners are permitted to place on record memo of writ petition filed before the High Court being Writ Petition (Crl.) No.3790/2022.
W.P.(Crl.) Nos.197/2021, 242/2019, Diary No(s). 2103/2021, W.P.(Crl.) Nos. 292/2021, 452/2021 and SLP(Crl) No. 1816-1820/2022 ___________________________ List these matter(s) on 12th May, 2022. 14 In the meantime, liberty is granted to the petitioner(s) to serve advance copy of the petition(s) on the Standing Counsel for the concerned State(s).
W.P.(Crl.) No.91/2022
List this matter on 12th May, 2022. In the meantime, liberty is granted to the petitioner to serve advance copy of the petition on the Standing Counsel for the concerned State(s). W.P.(Crl.) No. 114/2022
List this matter on 12th May, 2022. In the meantime, liberty is granted to the petitioner to serve advance copy of the petition on the Standing Counsel for the concerned State(s). W.P.(Crl) Nos. 331/2020, 75/2020, 384/2021, 476/2021, 533/2021, 28/2022 and 40/2022 List these matters on 12th May, 2022. In the meantime, liberty is granted to the petitioner(s) to serve advance copy of the petition(s) on the Standing Counsel for the concerned State(s).
15IA No.9223/2022 in W.P.(Crl.) No. 75/2020 IA No.45408/2022 in W.P.(Crl.) No.476/2021 List these applications for grant of bail on 26th April, 2022.
W.P(Crl) Nos. 518/2021, 522/2021 and 59/2022 List these matters on 12th May, 2022. In the meantime, liberty is granted to the petitioner(s) to serve advance copy of the petition(s) on the Standing Counsel for the concerned State(s).
(NEETU KHAJURIA) (VIDYA NEGI) COURT MASTER COURT MASTER