Calcutta High Court
The State Of West Bengal & Anr vs M/S.N.Bhakat & Co. & Anr on 4 September, 2008
Author: Patherya
Bench: Patherya
AP No. 435 of 2008
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
THE STATE OF WEST BENGAL & ANR. Plaintiff/Petitioner/Applicant
Versus
M/S.N.BHAKAT & CO. & ANR. Defendant/Respondent
MR.AMITAVA GHOSH,ADVOCATE APPEARS MR.TAPAN BANERJEE,ADVOCATE APPEARS BEFORE:
The Hon'ble JUSTICE PATHERYA Date : 4th September, 2008.
The Court : Directions are given for filing affidavits.
Affidavit-in-opposition be filed by 25th September, 2008; reply thereto, if any, be filed by 6th November, 2008. Matter to appear in the list on 11th November, 2008.
All parties concerned are to act on a signed copy of the minutes of this order on the usual undertakings.
( PATHERYA, J.) sb./