Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Calcutta High Court

The State Of West Bengal & Anr vs M/S.N.Bhakat & Co. & Anr on 4 September, 2008

Author: Patherya

Bench: Patherya

                                 AP No. 435 of 2008

                         IN THE HIGH COURT AT CALCUTTA

                     Ordinary Original Civil Jurisdiction

                                   ORIGINAL SIDE




   THE STATE OF WEST BENGAL & ANR.              Plaintiff/Petitioner/Applicant

       Versus

   M/S.N.BHAKAT & CO. & ANR.                    Defendant/Respondent

MR.AMITAVA GHOSH,ADVOCATE APPEARS MR.TAPAN BANERJEE,ADVOCATE APPEARS BEFORE:

The Hon'ble JUSTICE PATHERYA Date : 4th September, 2008.
The Court : Directions are given for filing affidavits.
Affidavit-in-opposition be filed by 25th September, 2008; reply thereto, if any, be filed by 6th November, 2008. Matter to appear in the list on 11th November, 2008.
All parties concerned are to act on a signed copy of the minutes of this order on the usual undertakings.
                                                    (    PATHERYA, J.)




sb./