Section 31 in The National Cadet Corps Rules, 1948
31. Discharge certificate.
- Every person subject to the Act who is discharged from the Corps shall be furnished by his Commanding Officer or his Headmaster with a certificate setting forth:-(a)the authority dismissing or discharging him;(b)the cause of his dismissal or discharge;(c)the full period of his service in the National Cadet Corps.
