Patna High Court - Orders
Fatuha Islampur Light Railways Mens ... vs The Union Of India & Ors on 2 February, 2017
Author: Ajay Kumar Tripathi
Bench: Ajay Kumar Tripathi, Nilu Agrawal
IN THE HIGH COURT OF JUDICATURE AT PATNA
Letters Patent Appeal No.2177 of 2015
In
Civil Writ Jurisdiction Case No. 5679 of 2005
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Fatuha Islampur Light Railways Mens Mazdoor Sangh
.... .... Appellant/s
Versus
The Union of India & Ors
.... .... Respondent/s
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Appearance :
For the Appellant/s : Mr. Rabindra Prasad Singh
For the Respondent/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE AJAY KUMAR TRIPATHI
and
HONOURABLE JUSTICE SMT. NILU AGRAWAL
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE AJAY KUMAR TRIPATHI)
2 02-02-2017To be listed after a week since counsel for the appellant is preoccupied due to some illness in the family.
(Ajay Kumar Tripathi, J) (Nilu Agrawal, J) Pawan/-
U