Rajasthan High Court - Jodhpur
Kiriti Kumar vs Sawar Lal Verma, The Managing Director on 8 January, 2020
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 1092/2018 Kiriti Kumar
----Petitioner Versus Sawar Lal Verma, The Managing Director,
----Respondent For Petitioner(s) : None present For Respondent(s) : None present JUSTICE DINESH MEHTA Order 08/01/2020 List the matter after two weeks.
(DINESH MEHTA),J 57-A.Arora/-
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