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State of West Bengal - Section

Section 29 in West Bengal Co-operative Societies Act, 2006

(29)"engineers' Co-operative society" means a Co-operative society formed of unemployed
(i)degree holders in any branch of engineering, technology, science, commerce, arts or agriculture; or
(ii)diploma holders in any branch of engineering, technology, agriculture; or
(iii)certificate holders in any industrial trade.
The percentage of degree, diploma or certificate holders in any branch of engineering, technology or industrial trade in the membership of the Co-operative society shall not be less than sixty per cent.Explanation.-"unemployed" includes any person who is not in full time employment;