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[Cites 0, Cited by 1] [Section 12(2)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(2)(o) in The Drugs And Cosmetics Act, 1940

(o)provide for the exemption, conditionally or otherwise, from all or any of the provisions of this Chapter or the rules made thereunder of any specified drug or class of drugs 1or cosmetics or class of cosmetics.