Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 206] [Entire Act] Union of India - Subsection Section 206(2) in Cantonments Act, 1924 (2)A copy of every notice issued under sub-section (1) shall be conspicuously posted in the slaughter-house to which it relates.
