Allahabad High Court
Ganga Sagar Tewari & Others vs State Of U.P. & Others on 15 October, 2014
Author: Rajan Roy
Bench: Rajan Roy
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 59 Case :- WRIT - A No. - 14686 of 1991 Petitioner :- Ganga Sagar Tewari & Others Respondent :- State Of U.P. & Others Counsel for Petitioner :- D.N. Pandey,R.N. Pandey,S.N.Pandey,Sudhakar Pandey,V.P. Varshney Counsel for Respondent :- Upendra Mishra,R.C.Upadhyay,S.C. Hon'ble Rajan Roy,J.
As prayed, list this matter in the next cause list showing the name of Sri K.C. Sharma as counsel for respondents.
Order Date :- 15.10.2014 M.A.A.