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State of Rajasthan - Section

Section 44 in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959

44. Mode of asking questions.

(1)When the time for asking questions arrives, the Speaker shall call successively each member in whose name a question appears on the list of questions.
(2)The members so called shall rise in his place and unless he states that it is not his intention to ask the question standing in his name, ask the question by reference to its number on the list of questions.
(3)If on a question being called, it is not asked or the member in whose name it stands is absent, the Speaker may, at the request of any member, direct that answer to it be given.