Allahabad High Court
The Commissioner Commercial Tax, U.P. ... vs M/S Dewan Enterprises on 3 August, 2010
Author: Pankai Mithal
Bench: Pankai Mithal
Court No. - 33 Case :- SALES/TRADE TAX REVISION DEFECTIVE No. - 110 of 2008 Petitioner :- The Commissioner Commercial Tax, U.P. Lucknow Respondent :- M/S Dewan Enterprises Petitioner Counsel :- S.C. Hon'ble Pankai Mithal.J.
Delav Condonation ADDlication No. 105757 of 2008 Issue notice.
Order Date :- 3.8.2010 SKS