Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Allahabad High Court

The Commissioner Commercial Tax, U.P. ... vs M/S Dewan Enterprises on 3 August, 2010

Author: Pankai Mithal

Bench: Pankai Mithal

Court No. - 33

Case :- SALES/TRADE TAX REVISION DEFECTIVE No. - 110 of 2008
Petitioner :- The Commissioner Commercial Tax, U.P. Lucknow
Respondent :- M/S Dewan Enterprises

Petitioner Counsel :- S.C.

Hon'ble Pankai Mithal.J.

Delav Condonation ADDlication No. 105757 of 2008 Issue notice.

Order Date :- 3.8.2010 SKS