Punjab-Haryana High Court
Nirmal Singh vs State Of Punjab on 7 November, 2019
Author: Surinder Gupta
Bench: Surinder Gupta
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH.
CRM-M-31281 of 2019
Date of Decision: 07.11.2019
Nirmal Singh ....Petitioner
VERSUS
State of Punjab ....Respondent
CORAM:- HON'BLE MR. JUSTICE SURINDER GUPTA
Present: Mr. B.S. Bhalla, Advocate
for the petitioner.
Mr. Amitoj Singh Dhaliwal, DAG, Punjab
*******
SURINDER GUPTA, J.(Oral)
For orders, see judgment of even date passed in CRM-M-19276 of 2019 (Maninder Singh vs. State of Punjab).
November 07, 2019 ( SURINDER GUPTA )
jk JUDGE
Whether speaking/reasoned Yes/No
Whether reportable Yes/No
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