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Punjab-Haryana High Court

Nirmal Singh vs State Of Punjab on 7 November, 2019

Author: Surinder Gupta

Bench: Surinder Gupta

IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH.

                                       CRM-M-31281 of 2019
                                       Date of Decision: 07.11.2019

Nirmal Singh                                                   ....Petitioner

                         VERSUS

State of Punjab                                               ....Respondent

CORAM:- HON'BLE MR. JUSTICE SURINDER GUPTA

Present:    Mr. B.S. Bhalla, Advocate
            for the petitioner.

            Mr. Amitoj Singh Dhaliwal, DAG, Punjab

                         *******

SURINDER GUPTA, J.(Oral)

For orders, see judgment of even date passed in CRM-M-19276 of 2019 (Maninder Singh vs. State of Punjab).



November 07, 2019                                    ( SURINDER GUPTA )
jk                                                         JUDGE

Whether speaking/reasoned                            Yes/No

Whether reportable                                   Yes/No




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