Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 72A] [Entire Act] Union of India - Subsection Section 72A(b) in Inland Vessels Act, 1917 (b)with the general or special sanction of the Government of such State, by any authority competent to grant a similar certificate or licence under this Act.
