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[Cites 0, Cited by 0] [Section 70(2)] [Section 70] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 70(2)(i) in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997

(i)supervision on the market committee for effective execution of provisions of this Act relating to transactions of agricultural commodities taking place on the market yard;