Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Punjab - Subsection

Section 24(11) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014

(11)Children shall be provided a child-friendly environment during the proceedings of the Committee.