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State of Andhra Pradesh - Section

Section 85 in Andhra Pradesh Colleges of Physical Education Admissions through Common Entrance Test Rules 2003

85.

% of the seats shall be allotted to the local candidates and remaining 15% of the seats shall be unreserved for which local candidates and non-local candidates of A.P., can compete in combined merit order of concerned minority.If the management is unable to get sufficient number of concerned Minority candidates, such seats can be filled with Non-Minority candidates who qualified in the PE-CET-2003 duly following merit order and rules of reservation with prior approval of the commissioner and Director of school Education. However, the provisions of G.O.Ms.No. 1, Minority Welfare (M&R) Deptt., dated 16-1-2004 has to be fulfilled, if the Minority Status of the College is to be retained.The remaining 15% of seats shall be filled with eligible and qualified candidates of PECET-2003 either by Minority or Non-Minority.