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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Gujarat - Subsection

Section 16(1) in Gujarat State Council for Physiotherapy Rules, 2013

(1)Twenty-one days before the date fixed for the receipt of voting papers under clause (c) of sub-clause (1) of Rule 5, the Returning Officer shall send to every elector by post under certificate of posting :-
(a)One voting paper in Form-IV signed by him;
(b)1 blank cover of small size with the words "Voting Paper" printed thereon; and
(c)1 large cover of a suitable large size addressed to himself, in Form-V.