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[Cites 0, Cited by 0] [Section 55] [Entire Act]

NCT Delhi - Subsection

Section 55(2) in The Delhi Metro Railway (Operation And Maintenance) Act, 2002

(2)Nothing in sub-section (1) shall affect the right of any person to claim compensation payable under any contract or scheme providing for compensation for death or personal injury or for damage to property or insurance. Power to make rules.