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[Cites 0, Cited by 0] [Section 82] [Entire Act]

NCT Delhi - Subsection

Section 82(p) in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988

(p)cause all bamboos, scant-lings, pools, ladders, ropes, well gear and other articles likely to be used for, or to facilitate the escape of any prisoner to be removed and placed beyond the reach of the prisoners in the places prescribed for storing or keeping the same ;