Section 5(6)(c) in Madhya Pradesh Micro and Small Enterprises Facilitation Council Rules, 2017

[Cites 0, Cited by 0] [Section 5(6)] [Section 5] [Entire Act]

(c)if he is convicted of any offence which is punishable under the Indian Penal Code, 1860 (45 of 1860); or

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