Delhi High Court - Orders
Samdeep Mohan Varghese vs Union Of India And Ors on 11 July, 2024
Author: Sudhir Kumar Jain
Bench: Sudhir Kumar Jain
$~57
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5139/2012
SAMDEEP MOHAN VARGHESE .....Petitioner
Through: Mr. Nasib Masih, Advocate for
Mr. Manoj V. George, Advocate
versus
UNION OF INDIA AND ORS .....Respondents
Through: Mr. Kirtiman Singh, CGSC with
Mr. Waize Ali Noor, Mr. Rajeev
Khatana, Mr. Varun Rajawat and
Mr. Varun Pratap Singh, Advocates
for R-1/UOI
Mr. Gaurav Dhama, Additional AG
with Ms. Malvika Raghawan,
Advocate for R-3 to 7
CORAM:
HON'BLE DR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 11.07.2024
1. Mr. Nasib Masih, Advocate for the petitioner seeks an adjournment as the main counsel Mr. Manoj V. George, Advocate is stated to be unavailable today.
2. List on 27.09.2024.
DR. SUDHIR KUMAR JAIN, J JULY 11, 2024 Sk/ak This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/07/2024 at 00:31:23