Section 121(1)(a) in The Goa Co-operative Societies Act, 2001

[Cites 0, Cited by 0] [Section 121(1)] [Section 121] [Entire Act]

State of Goa - Subsection

Section 121(1)(a) in The Goa Co-operative Societies Act, 2001

(a)when ordered by a [* * *] [The words 'Co-operative Authority and' omitted by the Goa Co-operative Societies (Amendment) Act, 2009.] the Co-operative Tribunal to produce or deliver up any document or to furnish information, being legally bound so to do, intentionally omits to do so; or

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State of Goa - Subsection

Section 121(1)(a) in The Goa Co-operative Societies Act, 2001