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State of Kerala - Section

Section 26 in Kerala Recognition of Trade Unions Rules, 2011

26. Procedure of counting.

- The scrutiny and counting of vote shall be conducted by the Returning Officer or the officer authorized by him on the date and time fixed for the scrutiny and counting of votes. No person shall be present at the scrutiny and counting except the Returning Officer or the officer authorized, the candidate Trade Union(s) and not more than one representative of each candidate Trade Union appointed by it in writing and approved by the Returning Officer or officer authorised. The ballot box shall be opened by the Returning Officer or the officer authorized by him at the time fixed for counting.