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[Cites 0, Cited by 0] [Section 4A] [Entire Act]

Union of India - Subsection

Section 4A(7) in Information Technology (Intermediary Guidelines and Digital Media Ethics Code) Rules, 2021

(7)The online real money game verified under sub-rule (3), and the online gaming intermediary which enables access to such online real money game, shall display a demonstrable and visible mark of such verification stating that the online real money game is verified by the online gaming self-regulatory bodyas a permissible online real money game under these rules.