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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8(vi) in Andhra Pradesh Law Courses (Regulation of Admissions into 3 year and 5 year LL.B/B.L. Courses through Common Entrance test) Rules, 2003

(vi)The candidates who were admitted in the colleges prior to the academic year 2003-2004 shall continue to pay the fees at the pre-existing fee structure.