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[Cites 0, Cited by 0] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(7) in The Inland Waterways Authority Of India Rules, 1986

(7)The accounts of the Authority as certified by the Comptroller and Auditor General of India or any other person appointed by him in this behalf together with the audit report thereon shall be forwarded by the Audit Office annually to the Government within a period of three months from the date of submission of accounts by the Authority to the Audit Officer.