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State of West Bengal - Section

Section 11 in The West Bengal Motor Vehicles Rules, 1989

11. Communication of particulars of licences.

- The State Government may by order direct that particulars of cases of revocation of driving licence under section 16 of the Act and of disqualification under section 19 of the Act shall be communicated by the licensing authority ordering the revocation or disqualification to all other licensing authorities in the State.